Section 1 in The Rajasthan Jagirdars Debt Reduction Act, 1956
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Jagirdars Debt Reduction Act, 1956.(2)It extends to the whole of [the State of Rajasthan] [Substituted by the Rajasthan Act 1 of 1958.].(3)It shall come into force at once.
