Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(1)The Board may make regulations not inconsistent with this Act for carrying out the purposes of this Act.