Punjab-Haryana High Court
M/S Punjab Basmati Rice Ltd vs State Of Punjab And Anr on 7 February, 2024
Neutral Citation No:=2024:PHHC:016621
2024:PHHC:016621
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
202 CWP-30621-2018
Date of Decision: 07.02.2024
M/s Punjab Basmati Rice Ltd. ...Petitioner
Versus
State of Punjab and another ...Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present:- Mr. Vardaan Seth, Advocate for the petitioner
Mr. Aman Dhir, Deputy Advocate General, Punjab
***
JAGMOHAN BANSAL, J. (Oral)
Learned counsel for the petitioner does not press the present petition.
Dismissed as not pressed.
(JAGMOHAN BANSAL) JUDGE 07.02.2024 Mohit Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2024:PHHC:016621 1 of 1 ::: Downloaded on - 08-02-2024 08:37:08 :::