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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)[ In the case of a building with more than one story, where the licensee has provided parking space for vehicles in the basement, the vertical height of the parking stalls in the basement shall, in no case, be less than 2,10 meters from the floor level.] [Added by G.O. Ms.No. 1276 SRO A.144/87, dated the 28th May 1987.]