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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)The Veterinary Officer shall vaccinate or inoculate with a vaccine of anti-serum, as the case may be, the following classes of animals in the infected area against the contagious disease mentioned against their names, namely:
(i)Bovines including buffaloes above the age of six.months - Rinderpest.
(ii)Equines. bovines including buffaloes and all bovines and elephants - Anthrax.
(iii)Bovines below the age of 2 years - Black quarters.
(iv)Bovines including buffaloes - Haemorrhagic septicaemia.
(v)Bovine heifer, calves including buffaloes of six months to 1 year of age and non-pregnant cows - Contagious Bovine abortion.
(vi)Bovines including buffaloes and swine - Foot-and mouth diseases.
(vii)Sheep against Sheep-pox, Braxy, lamb dysentery and Enterotoxaemia.
(viii)Goats against Goat-pox and Contagious Caprice Pleure-pneumonia.
(ix)Swine against Swine Erysipelas, paste-urellosis and Swine Cholera.
(x)Fowls against Ranikhet Disease, Fowl-pox, Fowl-Cholera and Fowls typhoid.