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State of Punjab - Section

Section 43 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

43. Investment of Surplus Fund by Panchayat Samiti.

- The Panchayat Samiti may make any investment in the shape of fixed deposit in public sector banks -from its surplus Funds or Funds for deferred projects keeping in view its requirement,