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[Cites 0, Cited by 0] [Section 858(6)] [Section 858] [Entire Act]

Bengal Presidency - Subsection

Section 858(6)(b) in Police Regulations, Bengal , 1943

(b)Every order of punishment inflicted by officers referred to in subclauses (5) and (6) of clause (a) shall be put up by the Reserve officer with the delinquent's service book to the Superintendent who shall decide whether in view of the man's previous character, proceedings should be drawn up against him or whether the minor punishment awarded to him requires modification.