Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 161 in The Indian Post Office Rules, 1933 161. Maximum amount.- The limit or value and other conditions laid down in rules 146 and 146-A shall apply to telegraphic foreign money orders except that a telegraphic foreign rupee money order shall not include any sum less than a rupee.
