Delhi High Court - Orders
Basant Goel vs State And Anr on 17 October, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1180/2023
BASANT GOEL ..... Petitioner
Through: Mr. Vivek Sood, Sr. Advocate along
with Mr. Abhishek Varun, Mr.
Saurabh Aggarwal, Ms. Rasheet Kaur
and Ms. Raunak Gupta, Advocates
versus
STATE AND ANR. ..... Respondents
Through: Ms. Nandita Rao, ASC for the State
along with Mr. Amit Peswani,
Advocate.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 17.10.2023 CRL.M.A. 28434/2023 (for placing on record discharge summary of deceased)
1. The instant application under Section 482 of the Code of Criminal Procedure, 1973 ('Cr.P.C.') has been filed for placing on record discharge summary of deceased Kewal Krishan Mahajan.
2. Learned ASC for the State seeks time to file Status Report. Let the same be filed before the next date of hearing and advance copy of Status Report be provided to the other side.
3. Learned counsel for the petitioner will also provide copy of the application filed by the petitioner for placing on record discharge summary This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 22:08:49 of deceased as referred to in paragraph no. 7 of the Status Report dated 30.06.2020.
4. Let reply be filed before the next date of hearing.
5. List for final disposal on 16.02.2024.
6. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J OCTOBER 17, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 22:08:49