Delhi High Court - Orders
Asha V Wadhwani & Anr vs Arun Jethmalani (Since Deceased ... on 22 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 67/2020 & EX.APPL.(OS) 1130/2020
ASHA V WADHWANI & ANR. ..... Decree Holder
Through: Ms. Swetank Shantanu and Mr.
Abhinav Ramkrishna, Advocates.
versus
ARUN JETHMALANI (SINCE DECEASED THROUGH LRS)
MINA JETHMALANI & ORS. ..... Judgement Debtor
Through: Ms. Kshrija, Advocate ( Through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 22.04.2022
1. Learned counsel appearing for the decree holder submits that the appeal filed by the respondent is pending before the Division Bench and is listed on 22.08.2022. He also submits that major part of the decretal amount has already been deposited with the Registry of this Court.
2. In view thereof, re-notify on 08.09.2022.
SANJEEV SACHDEVA, J APRIL 22, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:22.04.2022 Signing Date:23.04.2022 15:38:27 22:47 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.