Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(8)(a) in U.P. Revenue Code, 2006

(a)an Additional Collector appointed by the State Government under sub-section (2) of the said section; and