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[Cites 0, Cited by 0] [Section 39A] [Entire Act]

State of Odisha - Subsection

Section 39A(1) in The Board's Excise Rules, 1965

(1)For identification of the stock of I.M.F.L./Beer at a glance and to facilitate easy entry to the retailers in pursuance of Sub-rule (ii), the licensee shall make necessary arrangements at entering chronologically according to date of manufacture date of receipt of the stock in the bonded warehouse.