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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3A) in The Post Office Savings Certificates Rules, 1960

(3A)Notwithstanding anything contained in sub-rule (3), the pledger of certificate on which annual interest is payable shall be entitled to receive the annual interest on such certificate. In such a case, the pledged certificate shall be presented to the Post Office at the time of collecting interest for the first time.