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State of Punjab - Section

Section 19 in Punjab Boiler Attendants Rules, 1961

19. Fee for attending meetings

- The fees collected after deduction of actual expenditure incurred in connection with the conduct of the examination shall be divided among the members of the Board who take part in the conduct of examination or who, where there is no examination, grant the certificate and the staff assisting in the conduct of examination, in the ratio of 2:1 i.e. 2/3rd to the members and 1/3rd to the staff.IV - Examination