Chattisgarh High Court
Bilaspur Private School Management ... vs State Of Chhattisgarh on 14 May, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 1040 of 2020 Bilaspur Private School Management Association Society Versus State Of Chhattisgarh & ors. 14/05/2020 Shri Ashish Shrivastava, counsel for the petitioner.
Shri Alok Bakshi, Addl.A.G. for the State. Learned counsel for the petitioner is directed to remove default. List the case in the week commencing 25/05/2020. In the meanwhile, learned State counsel is directed to file reply to the application for grant of interim relief.
Sd/-
(Goutam Bhaduri) JUDGE gouri