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State of Uttar Pradesh - Section

Section 20 in The Greater Noida Industrial Development Area Building Regulations, 1992

20. Documents at site.

- Where tests of any materials are made to ensure conformity with the requirements of the regulations, records of the test data shall be kept available for inspection. The following documents are to be kept at site during the construction of the building and for such a period thereafter as required by the Authority :
(i)A copy of building permit.
(ii)Copy of approved drawings and specifications.