Allahabad High Court
Sri Radhey Shyam Yadav vs The Ist Addl. D.J. & Others on 10 May, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- WRIT - A No. - 50189 of 1999 Petitioner :- Sri Radhey Shyam Yadav Respondent :- The IstAdd1. D.J. & Others Petitioner Counsel :- Madhav Jain Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
This petition is by a prospective allottee rejecting his allotment application.
However, none appears to press this petition even in the revised list. Accordingly, the writ petition is dismissed. Order Date :- 10.5.2010 PKG