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[Cites 0, Cited by 0] [Section 296(1)] [Section 296] [Entire Act]

State of Maharashtra - Subsection

Section 296(1)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)sub-section (7) of Section 176 read with sub-sections (8) and (9) of section 189;