Punjab-Haryana High Court
Gurmej Singh And Others vs State Of Punjab And Others on 10 January, 2014
Author: Inderjit Singh
Bench: Inderjit Singh
In the High Court of Punjab and Haryana at Chandigarh
......
Criminal Misc. No.M-23707 of 2013
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Date of decision:10.1.2014
Gurmej Singh and others
.....Petitioners
v.
State of Punjab and others
.....Respondents
....
Present: Mr. Vishal Munjal, Advocate for the petitioners.
Mr. Mikhail Kaid, Assistant Advocate General, Punjab
for the respondent-State.
.....
Inderjit Singh, J.
The criminal miscellaneous petition is allowed. For reasons, see separate detailed order passed today in Criminal Misc. No.M-23502 of 2013, Balkar Singh and others v. State of Punjab and others.
January 10, 2014. (Inderjit Singh) Judge *hsp* Parmar Harpal Singh 2014.01.16 16:06 I attest to the accuracy and integrity of this document Chandigarh