Madhya Pradesh High Court
Sanjeev Kuamr Sangwan vs Security Printing And Minting ... on 24 February, 2026
1 WP-6276-2013
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6276 of 2013
(SANJEEV KUAMR SANGWAN AND OTHERS Vs SECURITY PRINTING AND MINTING CORPORATION OF
INDIA LTD AND OTHERS )
Dated : 24-02-2026
Shri Abhnesh Sai - Advocate for the petitioners.
Shri Anand Nayak - Advocate for the respondents No.1 and 2.
Ms. Akashmi Trivedi - Advocate for the respondent No.3.
The matter pertains to Industrial Disputes Act.
Registry is directed to verify and list this matter before the appropriate Bench.
(SANDEEP N. BHATT) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 2/24/2026 5:58:45 PM