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State of Gujarat - Section

Section 8A in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

8A. Reservation for Candidates of Border District.

(1)Notwithstanding anything contained in these rules, the seats shall be reserved for the candidates who have studied in the schools situated in the Border Districts, in accordance with the scheme under Border Area Development Programme (BADP) of the Government of India for the educational development in the Border areas of Gujarat, in the colleges/institutes and the courses as specified in the Table below :-Table
Sr.No. Diploma Courses Intake  
    Ist Shift IInd Shift
Government Polytechnic, Bhuj    
1. Civil Engineering 120 60
2. Mechanical Engineering 120 60
3 . Electrical Engineering 120 60
Government Polytechnic, Palanpur    
1. Electronics and Communication 30 30
2. Instrumentation and Control Engineering 60 30
(2)To avail the benefit of admission under the scheme referred in sub-rule (1) , a candidate shall have to produce a certificate issued by the Principal of the school in which the candidate has studied, being located in one of the areas of the Border Districts.Explanation. - "Border District" means and includes the revenue area of Banaskantha District, Katchchh District and Radhanpur and Santalpur Talukas of Patan District, of the Gujarat State.".