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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Statistics and Economics Service Rules, 1979

(2)Any application received after the said date shall not be considered:Provided that the Secretary may, for good and sufficient reasons to be recorded in writing, admit into the examinations a probationer who failed to submit an application within the prescribed date.