Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Meghalaya - Subsection

Section 99(3)(b) in The Meghalaya Co-operative Societies Rules

(b)Payment of interest included in the claims of the above categories shall be deferred until full payment of principal has been made to all creditors.