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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(2)(d) in The Nagaland Excise Act, 1967

(d)order that all or any of the powers and duties assigned to any officer under Clause (c) of this section shall be exercised and performed by any servant of the Government or any other person;