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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(2)[ The fees payable for the issue and renewal of licences shall be as given in the table below, namely] [Bye-law 6(2) substituted vide Haryana Government Notification No. GSR 52/..../Amd II/79, dated 18th May, 1979.] :-Table
Serial No. Class of Vehicle Fee
1 2 3
1. Class I [one rupee]* per annum
2. Class II [one rupee]* per annum
3. Class III [one rupee]* per annum
*Substituted by Haryana Notification No. S.O.62/H.A.24/1973/Sections 214 and 200/2007. Dated 13.7.2007.