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State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970

1.

These rules shall be called the [Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970.] [Substituted for old name 'Tamil Nadu Municipal Engineering and Water Service Rules, 1970', by G.O. Ms. No.166, M. A. & W. S. (ME-III), dated the 29th June 1999.]