Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(39)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(39)(i) in The Maharashtra Industrial Relations Act, 1946

(i)any bonus, allowances (including dearness allowance), reward or additional remuneration;