Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(d) in The Punjab State Agricultural Marketing Board (Class II) Service Rules, 1988

(d)a Tibetan refugee who came over to India before the 1st day of January, 1962 with the intention of permanently settling in India; or