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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(a) in Punjab Detenus (Conditions of Detention) Order, 1974

(a)'detenu' means any person being detained in the State of Punjab by an order passed under section 3 of the Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974;