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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5) in Andhra Pradesh Co-Operative Societies Act, 1964

(5)[ The name of every associate member admitted or deemed to have been admitted, shall be entered in a separate register and a photo identity card shall be issued.] [Added by Act No. 6 of 2005, w.e.f. 31-1-2005.]