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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(7) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(7)It is the responsibility of the licensee to prevent any leakage from the pipes and arrange facility to examine the pipes intended for conveyance of wash and spirit throughout the entire length.