Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(14)(iv) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(iv)any sum paid to the manual worker to defray special expenses entailed on him by the nature of his employment; or