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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(xii) in The Jadavpur University Act, 1981

(xii)to provide for the inspection or the investigation into the affairs of affiliated Institutions and submit report to the Executive Council and to exercise general supervision and control over them;