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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Haryana - Subsection

Section 160(i) in The Haryana Motor Vehicles Rules, 1993

(i)have body either of a station wagon or a box type of hackney carriage type as approved by the State Transport Authority soundly constructed to the satisfaction of the registering authority and shall be securely fastened to the frame of the vehicle and there shall be adequate arrangements for protection of passengers from sun, wind and rain;