Gujarat High Court
Tilakdhari vs Echjay on 7 October, 2008
Gujarat High Court Case Information System
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ST/10790/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
STAMP
NUMBER (SPL.C.A.) No. 10790 of 2008
=========================================================
TILAKDHARI
SUKHU YADAV - Petitioner(s)
Versus
ECHJAY
INDUSTIRES LTD - Respondent(s)
=========================================================
Appearance
:
MR
SP MAJMUDAR for
Petitioner(s) : 1,MR PP MAJMUDAR for Petitioner(s) : 1,
None for
Respondent(s) :
1,
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CORAM
:
REGISTRAR
(JUDICIAL)
Date
: 07/10/2008
ORAL
ORDER
Office objections to be removed on or before 05.11.2008, failing which, matter may be placed before the Hon'ble Court for passing appropriate orders.
(G.K. Upadhyay) Registrar(Judicial) Nabila Top