Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C(1)] [Section 5C] [Entire Act] State of Karnataka - Subsection Section 5C(1)(b) in Karnataka Tax on Entry of Goods Act, 1979 (b)from the date on which any amount payable under this Act was due.