Bombay High Court
Manik S/O Tarachand Ramteke vs The Deputy Director Of ... on 18 February, 2020
Author: Amit B. Borkar
Bench: Ravi K. Deshpande, Amit B. Borkar
1 wp938.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO. 938 OF 2020
Manik S/o. Tarachand Ramteke
Vs.
The Deputy Director of Education, Nagpur and others
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Shri N. B. Kalwaghe, Advocate for petitioner.
Shri A. M. Deshpande, A.G.P. for respondent nos. 1 to 3.
CORAM :- R. K. DESHPANDE AND
AMIT B. BORKAR, JJ.
DATED :- 18.02.2020 Issue notice for final disposal of the matter to the respondents, returnable on 15.04.2020.
2. Shri A. M. Deshpande, learned A.G.P. waives service of notice for respondent nos. 1 to 3.
JUDGE JUDGE
RR Jaiswal
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