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Bombay High Court

Manik S/O Tarachand Ramteke vs The Deputy Director Of ... on 18 February, 2020

Author: Amit B. Borkar

Bench: Ravi K. Deshpande, Amit B. Borkar

                                  1                                           wp938.20.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                        NAGPUR BENCH : NAGPUR.

                          WRIT PETITION NO. 938 OF 2020
                            Manik S/o. Tarachand Ramteke
                                                Vs.
             The Deputy Director of Education, Nagpur and others
 ------------------------------------------------------------------------------------------------
 Office Notes, Office Memoranda of                          Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order
                  Shri N. B. Kalwaghe, Advocate for petitioner.
                  Shri A. M. Deshpande, A.G.P. for respondent nos. 1 to 3.



                                   CORAM :-         R. K. DESHPANDE AND
                                                    AMIT B. BORKAR, JJ.

DATED :- 18.02.2020 Issue notice for final disposal of the matter to the respondents, returnable on 15.04.2020.

2. Shri A. M. Deshpande, learned A.G.P. waives service of notice for respondent nos. 1 to 3.

                               JUDGE                                             JUDGE


 RR Jaiswal




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