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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in U.P. Jail Ministerial and Commercial Service Rules, 1983

(2)The Selection Committee shall scrutinize applications and require the eligible candidates for the posts of Stenographer, Jail Account's Clerk, Auditor, Junior Clerk, Typist, Clerk-cum-Store-keeper, Manager, Jail's Depot, and Salesman, Jail's Depot to appear in a competitive examination.Note.-The syllabus and procedure for competitive examination is given in Appendix 'B'.