Kerala High Court
Jimmy Joseph vs Sreekumar on 31 May, 2014
Author: A.Hariprasad
Bench: A.Hariprasad
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
WEDNESDAY, THE 2ND DAY OF AUGUST 2017/11TH SRAVANA, 1939
OP(C).No. 2204 of 2017 (O)
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AS 225/2014 of DISTRICT COURT, THRISSUR
OS 324/2009 of M.C.,VADAKKANCHERRY
PETITIONER(S):
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JIMMY JOSEPH
AGED ABOUT 52 YEARS, S/O.VATTAKUNNEL JOSEPH,
UDAYANAGAR PO, II, IX/706, KUMARANELLUR DESOM,
ENKAKKAD VILLAGE, THALAPPILLY TALUK.
BY ADVS.SRI.K.S.BHARATHAN
SMT.S.ANJUSHA
RESPONDENT(S):
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1. SREEKUMAR
AGED 52 YEARS, S/O.KARUNAKARAN NAIR,
MURUKALAYAM @ PICHANAD HOUSE, MALAKKA PANNISSERY DESOM,
MANALITHARA VILLAGE, THALAPPILLY TALUK.
2. MARIYAM,
AGED 71 YEARS, D/O.VATTAKUNNEL JOSEPH,
MALAKKA PANNISSERY DESOM, MANALITHARA VILLAGE,
THALAPPILLY TALUK.
3. JOY
AGED 54 YEARS, S/O.VATTAKUNNEL JOSEPH,
MALAKKA PANNISSERY DESOM, MANALITHARA VILLAGE,
THALAPPILLY TALUK.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02-08-2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No. 2204 of 2017 (O)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 : TRUE COPY OF THE DECREE DATED 31-5-2014 IN OS
NO.324/2009.
EXHIBIT P2 : TRUE COPY OF THE APPEAL MEMORANDUM IN AS NO.225/2014
FILED BEFORE THE DISTRICT COURT, THRISSUR.
EXHIBIT P3 : TRUE COPY OF THE IA 3256/2014 IN AS 225/2014
RESPONDENT(S)' EXHIBITS: N I L
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//TRUE COPY//
PA TO JUDGE
A. HARIPRASAD, J.
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O.P.(C).No.2204 of 2017
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Dated this the 2nd day of August, 2017
JUDGMENT
Heard the learned counsel for the petitioner and perused the report dated 26.7.2017 by the Ist Additional District Judge, Thrissur. He seeks one month's time to dispose of A.S.No.225 of 2014.
Considering the facts and circumstances, the request is found to be allowable. The lower appellate court is directed to dispose of A.S.No.225 of 2014 within a period of one month from today.
Sd/-
A. HARIPRASAD
JV JUDGE