Gauhati High Court
Karim Ali And Anr vs The State Of Assam And 4 Ors on 10 August, 2023
Author: A.M. Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/6
GAHC010040742022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : W.P.(Crl.)/11/2022
1. KARIM ALI AND ANR
S/O- DHANIMAMUD SHEIKH, R/O- BHANDARA,
PART V, P.O- BHANDARA, P.S- MANIKPUR, DIST- BONGAIGAON, ASSAM,
PIN- 783390
2: JAMELA BIBI
W/O- KARIM ALI
R/O- BHANDARA
PART V
P.O- BHANDARA
P.S- MANIKPUR
DIST- BONGAIGAON
ASSAM
PIN- 78339
VERSUS
1. THE STATE OF ASSAM AND 4 ORS
THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
HOME DEPARTMENT
DISPUR, GUWAHATI-6
2:THE DIRECTOR GENERAL
OF POLICE
ULUBARI
GHY- 7
KAMRUP (M)
ASSAM.
3:THE SUPERINTENDENT OF POLICE
CHIRANG DISTRICT AT KAJALGAON
DIST- CHIRANG
BTR
ASSAM
Page No.# 2/6
4:THE OFFFICER IN CHARGE
BIJNI POLICE STATION
DIST- CHIRANG
BTR
ASSAM
5:RANJIT RAJKHOWA
INSPECTOR OF POLICE CUM THE INVESTIGATING OFFICER OF BIJNI
POLICE STATION CASE NO 299/2021
P.O AND P.S- BIJNI
DIST- CHIRANG
BTR
ASSA
Advocate for the Petitioner : MR. M U MAHMUD
Advocate for the Respondent : GA, ASSAM
Linked Case : W.P.(Crl.)/6/2022
KADBHANU AND ANR
W/O LATE HUSEN ALI
RESIDENT OF VILLAGE DAUKMARI
PO JANIA
PS AND DIST BARPETA
ASSAM
781308
2: SAIFUL ISLAM
S/O LATE HUSEN ALI
RESIDENT OF VILLAGE DAUKMARI
PO JANIA
PS AND DIST BARPETA
ASSAM
781308
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPARTMENT
DISPUR
Page No.# 3/6
GUWAHATI 06
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI 07
3:THE SUPERINTENDENT OF POLICE
BARPETA
ASSAM
4:THE OFFICER IN CHARGE OF BARPETA POLICE STATION
BARPETA
ASSAM
5:THE SUPERINTENDENT OF DISTRICT JAIL
BARPETA
ASSAM
6:RANJIT BAYON
CONSTABLE (GATE MAN) BARPETA DISTRICTJAIL
BARPETA
ASSAM
------------
Advocate for : MR. M U MAHMUD
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : W.P.(Crl.)/1/2022
SAIFUL ISLAM
S/O. LT. HUSEN ALI
VILL. DAUKMARI
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.
VERSUS
THE STATE OF ASSAM AND 14 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI-06.
Page No.# 4/6
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI-07.
3:THE SUPDT. OF POLICE
BARPETA
ASSAM.
4:THE OFFICE IN CHARGE OF BARPETA POLICE STATION
BARPETA
ASSAM.
5:THE SUPDT.
DISTRICT JAIL BARPETA
ASSAM.
6:SAILEN KALITA
INVESTIGATING OFFICER OF BARPETA P.S.CASE NO.2222/2021
P.O.
P.S. AND DIST. BARPETA
ASSAM.
7:RANJIT BAYON
CONSTABLE (GATE MAN) BARPETA DISTRICT JAIL
BARPETA
ASSAM.
8:FEDDUS ALI
S/O. LT. SHAMEZ UDDIN
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.
9:ZINNAT ALI
S/O. LT. FARMAN ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.
10:NAZRUL HOQUE
Page No.# 5/6
S/O. LT. AMBAZ ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.
11:SUKUR ALI
S/O. LT. AHAMMAD ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.
12:BADSHA MIAH
S/O. AKKES ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.
13:FARID UDDIN
S/O. ABDUS SOBAN
R/O. BANGHIPARA
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.
14:AFAZUDDIN AHMED
S/O. LT. RAHIZ UDDIN
R/O. BANIAPARA
P.O. GARAIMARI
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.
15:MUKTAR ALI
S/O. LT. JALIL MIYA
R/O. DAUKMARI
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
Page No.# 6/6
PIN-781314.
------------
Advocate for : MR. M U MAHMUD
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 14 ORS
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 11.08.2023.
(A.M. Bujor Barua, J) List the matters for further hearing on 17.08.2023.
JUDGE JUDGE Comparing Assistant