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Gauhati High Court

Karim Ali And Anr vs The State Of Assam And 4 Ors on 10 August, 2023

Author: A.M. Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                 Page No.# 1/6

GAHC010040742022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : W.P.(Crl.)/11/2022

         1. KARIM ALI AND ANR
         S/O- DHANIMAMUD SHEIKH, R/O- BHANDARA,
         PART V, P.O- BHANDARA, P.S- MANIKPUR, DIST- BONGAIGAON, ASSAM,
         PIN- 783390

         2: JAMELA BIBI
          W/O- KARIM ALI
          R/O- BHANDARA
         PART V
          P.O- BHANDARA
          P.S- MANIKPUR
          DIST- BONGAIGAON
         ASSAM
          PIN- 78339

         VERSUS

         1. THE STATE OF ASSAM AND 4 ORS
         THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
         HOME DEPARTMENT
          DISPUR, GUWAHATI-6

         2:THE DIRECTOR GENERAL
          OF POLICE
          ULUBARI
          GHY- 7
          KAMRUP (M)
         ASSAM.

         3:THE SUPERINTENDENT OF POLICE
          CHIRANG DISTRICT AT KAJALGAON
          DIST- CHIRANG
          BTR
         ASSAM
                                                                    Page No.# 2/6



            4:THE OFFFICER IN CHARGE
             BIJNI POLICE STATION
             DIST- CHIRANG
             BTR
            ASSAM

            5:RANJIT RAJKHOWA
             INSPECTOR OF POLICE CUM THE INVESTIGATING OFFICER OF BIJNI
            POLICE STATION CASE NO 299/2021
             P.O AND P.S- BIJNI

             DIST- CHIRANG
             BTR
             ASSA

Advocate for the Petitioner   : MR. M U MAHMUD

Advocate for the Respondent : GA, ASSAM


             Linked Case : W.P.(Crl.)/6/2022

            KADBHANU AND ANR
            W/O LATE HUSEN ALI
            RESIDENT OF VILLAGE DAUKMARI
            PO JANIA
            PS AND DIST BARPETA
            ASSAM
            781308

            2: SAIFUL ISLAM
            S/O LATE HUSEN ALI
            RESIDENT OF VILLAGE DAUKMARI
             PO JANIA
             PS AND DIST BARPETA
            ASSAM
             781308

             VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM
            HOME DEPARTMENT
            DISPUR
                                                     Page No.# 3/6

GUWAHATI 06

2:THE DIRECTOR GENERAL OF POLICE
ASSAM
 ULUBARI
 GUWAHATI 07

3:THE SUPERINTENDENT OF POLICE
BARPETA
ASSAM

4:THE OFFICER IN CHARGE OF BARPETA POLICE STATION
BARPETA
ASSAM

5:THE SUPERINTENDENT OF DISTRICT JAIL
BARPETA
ASSAM

6:RANJIT BAYON
CONSTABLE (GATE MAN) BARPETA DISTRICTJAIL
 BARPETA
ASSAM
 ------------
Advocate for : MR. M U MAHMUD
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS



Linked Case : W.P.(Crl.)/1/2022

SAIFUL ISLAM
S/O. LT. HUSEN ALI
VILL. DAUKMARI
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.


VERSUS

THE STATE OF ASSAM AND 14 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI-06.
                                                          Page No.# 4/6


2:THE DIRECTOR GENERAL OF POLICE
ASSAM
 ULUBARI
 GUWAHATI-07.

3:THE SUPDT. OF POLICE
BARPETA
ASSAM.

4:THE OFFICE IN CHARGE OF BARPETA POLICE STATION
BARPETA
ASSAM.

5:THE SUPDT.
DISTRICT JAIL BARPETA
ASSAM.

 6:SAILEN KALITA
INVESTIGATING OFFICER OF BARPETA P.S.CASE NO.2222/2021
 P.O.
 P.S. AND DIST. BARPETA
 ASSAM.

7:RANJIT BAYON
CONSTABLE (GATE MAN) BARPETA DISTRICT JAIL
BARPETA
ASSAM.

8:FEDDUS ALI
S/O. LT. SHAMEZ UDDIN
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.

9:ZINNAT ALI
S/O. LT. FARMAN ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.

10:NAZRUL HOQUE
                          Page No.# 5/6

S/O. LT. AMBAZ ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.

11:SUKUR ALI
S/O. LT. AHAMMAD ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.

12:BADSHA MIAH
S/O. AKKES ALI
R/O. DAUKMARI
P.O. JANIA
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN-782314.

13:FARID UDDIN
S/O. ABDUS SOBAN
R/O. BANGHIPARA
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.

14:AFAZUDDIN AHMED
S/O. LT. RAHIZ UDDIN
R/O. BANIAPARA
P.O. GARAIMARI
P.S. AND DIST. BARPETA
ASSAM
PIN-781314.

15:MUKTAR ALI
S/O. LT. JALIL MIYA
R/O. DAUKMARI
P.O. JANIA
P.S. AND DIST. BARPETA
ASSAM
                                                                        Page No.# 6/6

            PIN-781314.
            ------------
            Advocate for : MR. M U MAHMUD
            Advocate for : GA
            ASSAM appearing for THE STATE OF ASSAM AND 14 ORS



                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                  HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

Date : 11.08.2023.

(A.M. Bujor Barua, J) List the matters for further hearing on 17.08.2023.

JUDGE JUDGE Comparing Assistant