Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Industries (Development And Regulation) Act, 1951

(1)No person or authority other than the Central Government, shall, after the commencement of this Act, establish any new industrial undertaking, except under and in accordance with a licence issued in that behalf by the Central Government:Provided that a Government other than the Central Government may, with the previous permission of the Central Government, establish a new industrial undertaking.