Supreme Court - Daily Orders
Glaxosmithkline Pharmaceuticals Ltd vs U.O.I on 25 March, 2014
j
IN THE SUPREME COURT OF INDIA
CIVIL APOEKKATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 651 OF 2014
IN
CIVIL APPEAL NO. 1939 OF 2004
GLAXOSMITHKLINE PHARMACEUTICALS LTD Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
O R D E R
Delay condoned.
By this petition, the petitioner seeks review of the
Judgment dated December 9, 2013.
We have carefully considered the Review Petition and the
available material. The above Judgment does not suffer from any
mistake apparent on the face of the record warranting any review.
Review Petition is, accordingly, dismissed.
........................J.
( R.M. LODHA )
NEW DELHI; ........................J.
MARCH 25, 2014 ( KURIAN JOSEPH )
CHAMBER MATTER SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. 651 OF 2014
IN
CIVIL APPEAL NO. 1939 OF 2004
GLAXOSMITHKLINE PHARMACEUTICALS LTD Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With appln(s) for c/delay in filing review petition)
Date: 25/03/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
Review Petition is dismissed in terms of the signed order.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master | (signed order is placed on the file)