Section 22(2) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010
(2)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-(a)the family of a registered manual worker can avail this assistance only twice;(b)the registered manual worker shall have no dues payable to the Board; and(c)the registered manual worker or the person for whose marriage the assistance is sought for, as the case may be, shall have attained the age prescribed by law for marriage.
