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Union of India - Section

Section 3 in Guidelines For Certification Of Films For Public Exhibition

3.

The Board of Film Certification shall also ensure that the film
(i)is judged in its entirety from the point of view of its overall impacts; and
(ii)is examined in the light of the period depicted in the film and the contemporary standards of the country and the people to which the film relates, provided that the film does not deprave the morality of the audience.