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[Cites 0, Cited by 18] [Entire Act]

Union of India - Section

Section 37 in Gold (Control) Act, 1968

37. Licensed dealers may take assistance of specialists.

- A licensed dealer may, in the course, and for the purpose, of manufacturing ornaments, send gold to any other dealer who possesses equipment for drawing wires or for die-casting or who is a specialist in stone-setting, engraving, enamelling, polishing or any other special process necessary for an ancillary to, the making, manufacturing, preparing, repairing or polishing of such ornament and that other dealer shall return such gold to the licensed dealer from whom he had received it after the completion of the process for which it was sent to him.