Supreme Court - Daily Orders
Arvind Khanna vs Cbi on 21 January, 2014
v
CHAMBER MATTER SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) NO. 794 OF 2013
IN
SPECIAL LEAVE PETITION (CRIMINAL) NO. 5842 OF 2012
ARVIND KHANNA Petitioner(s)
VERSUS
C.B.I. Respondent(s)
(With application for stay)
Date: 21/01/2014 This Petition was circulated for perusal
of their Lordships today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE J. CHELAMESWAR
BY CIRCULATION
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed.
|(A.S. BISHT) | | (SNEH LATA SHARMA) | |A.R.-CUM-P.S. | |COURT MASTER | [Signed order is placed on the file] IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION REVIEW PETITION (CRIMINAL) NO. 794 OF 2013 IN SPECIAL LEAVE PETITION (CRIMINAL) NO. 5842 OF 2012 ARVIND KHANNA Petitioner(s) VERSUS C.B.I. Respondent(s) O R D E R We have carefully gone through the review petition and the connected papers. We do not find any ground, whatsoever, to entertain the same. The review petition is accordingly dismissed.
.........................J. [H.L. GOKHALE] .........................J. [J. CHELAMESWAR] New Delhi.
January 21, 2014.