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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(7) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(7)The Zila Panchayat may, in consultation with the Karya Samiti, vary or alter from time to time as circumstances may render desirable the budget, [finally passed by it] [Substituted by U.P. Act No. 33 of 1999.] :[x x x] [Omitted by U.P. Act No. 33 of 1999.]