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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6)(a) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(a)Whoever fails to comply with the terms of a notice under this rule or contravenes the provisions of any of the other rules specified in the second column of Schedule I shall be punishable with fine which may extend to the amount mentioned in that behalf in the third column of the said Schedule I.