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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(c) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(c)if votes are given on it in favour of more than one candidate where only one candidate is to be elected: or
(cc)[ where more than one candidate is (o be elected if the voter has recorded on the ballot paper more votes than he is entitled to give; or] [Inserted by G.N. of 29.7.1972.]