Section 223(1)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(1)(a) in The Income Tax Act, 1961

(a)the Tax Recovery Officer within whose jurisdiction the assessee carries on his business or profession or within whose jurisdiction the principal place of his business or profession is situate, or

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Union of India - Subsection

Section 223(1)(a) in The Income Tax Act, 1961